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Subject : My father purchased agricultural land 1998 in Shahuwadi, kolhapur Back
Question : My father purchased agricultural land 1998 in Shahuwadi, kolhapur.but this property is go on to rehabilitation. So this property pushed time 100 Rs stamp paper writing to my father and woner paper available. But this paper is no affidavit legally. This paper writing time four witnesses live this time. So please suggest solutions.
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