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Subject : challenging mothers willBack
Question : 1) A female having self-acquired property (a house)
2) her husband stays with her in that house and he constructs additional rooms in that house.
3) Now the female who is having 4 kids, writes a will in favor of only one kid who is staying with her.
4) Question: do the other 3 kids challenge her mother's will on the ground that their father has invested in the house constructing rooms in that.
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