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Subject : Party has filled 138 as well as crl. Mis case for the same cause in flw i have paid 10000/- against liability of 4.5 lakhs. Given undertaking that every month I will pay installments on specified date for the same amount party has filled 138 ni act Back
Question : Can crl. Mis & ni 138 for same cause can be fought when in crl. Mis amount is getting paid in installment
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