Free Legal Advice from Top Lawyers in India
Question : I have a claim involving an auto and a home/building, do I file it in Auto or Property?
Subject : Arbitration
Answer By Lawyer : i WANT CLARIFICATION?
Pavananjaya
Question : I have a claim involving an auto and a home/building, do I file it in Auto or Property?
Subject : Arbitration
Answer By Lawyer : ask question with clarity
Gunturi Chandra Mouli
Question : I have a claim involving an auto and a home/building, do I file it in Auto or Property?
Subject : Arbitration
Answer By Lawyer : claim against auto under MACT, it better, effective and time saving.
Anand Prakash
Question : I have a claim involving an auto and a home/building, do I file it in Auto or Property?
Subject : Arbitration
Answer By Lawyer : YOU HAVE TO FILE A CLAIM APPLICATION IN CONSUMER FORUM. iF YOUR CLAIM IS BELOW 20 LAKH IT WILL GO IN DISTRICT FORUM
