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Subject : can i get two years arrears of salary after resignationBack
Question : i have resigned in feb 24 2021 , got good rating for 2018 to 2019, 2019 to 2020 but appraisal was hold to unknown reason post resignation they have given all arrears to rest of emp . since i earned that appraisal before my reignition. am i eligible to ask that now.
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