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How to file an application in high court for vacation of interim order passed by high court directing rera not to execute its decision
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Question
: How to file an application in high court for vacation of interim order passed by high court directing rera not to execute its decision.
Subject
: How to file an application in high court for vacation of interim order passed by high court directing rera not to execute its decision
Answer By Lawyer
: you can file contempt petition in High Court.
Monika Dwivedi
H C Bench , Lucknow
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