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Subject : Documents collect after JudgementBack
Question : There are 4 Family members who are applicants for our case with property(Mon & 3 sisters). Judgment was coming success to us. But now only 2 (Mom and one sister) applicants try to get the Judgement original property documents without informing other applicants. How to stop that? Because the property is in our Mom name only. Is it possible for she can get it?
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