Free Legal Advice from Top Lawyers in India
Question : CAN PERSONAL INFORMATION OF A LEADER LIKE INCOME TAX RETURNS BE OBTAINED UNDER RIGHT TO INFORMATION?
Subject : RIGHT TO INFORMATION
Answer By Lawyer : No. It cannot be asked. It is comes under the purview of "personal information" under Section 11 of the Right to Information Act and moreover under the Income Tax Act seeking personal information of an assesse is not prohibited.
Question : CAN PERSONAL INFORMATION OF A LEADER LIKE INCOME TAX RETURNS BE OBTAINED UNDER RIGHT TO INFORMATION?
Subject : RIGHT TO INFORMATION
Answer By Lawyer : No. It cannot be asked. It is comes under the purview of "personal information" under Section 11 of the Right to Information Act and moreover under the Income Tax Act seeking personal information of an assesse is strictly prohibited.
Question : CAN PERSONAL INFORMATION OF A LEADER LIKE INCOME TAX RETURNS BE OBTAINED UNDER RIGHT TO INFORMATION?
Subject : RIGHT TO INFORMATION
Answer By Lawyer : No it can not obtained under RIGHT TO INFORMATION.
Rajendra Nath Dikshit
Gurgaon Sector 45 , Gurgaon
Question : CAN PERSONAL INFORMATION OF A LEADER LIKE INCOME TAX RETURNS BE OBTAINED UNDER RIGHT TO INFORMATION?
Subject : RIGHT TO INFORMATION
Answer By Lawyer : Yes, but subject some restrictions state in the RTI Act itself. Usually the officers take shelter under such provisions and reject your request then you have to go in appeal. Try any how, there are chances of getting copies.
KISHAN RETD JUDGE
Malleswaram , Bangalore
Question : CAN PERSONAL INFORMATION OF A LEADER LIKE INCOME TAX RETURNS BE OBTAINED UNDER RIGHT TO INFORMATION?
Subject : RIGHT TO INFORMATION
Answer By Lawyer : NO. INCOME TAX RETURNS IS IN CONFIDENTIAL DOMAIN . EXEMPTED FROM RIGHT TO INFORMATION ACT . GOVERNED BY INCOME TAX ACT 1961.
Question : CAN PERSONAL INFORMATION OF A LEADER LIKE INCOME TAX RETURNS BE OBTAINED UNDER RIGHT TO INFORMATION?
Subject : RIGHT TO INFORMATION
Answer By Lawyer : Details of Income Tax return is governed by INCOME TAX ACT 1961, and not by RIGHT TO INFORMATION ACT .
Question : CAN PERSONAL INFORMATION OF A LEADER LIKE INCOME TAX RETURNS BE OBTAINED UNDER RIGHT TO INFORMATION?
Subject : RIGHT TO INFORMATION
Answer By Lawyer : NO
D SOLOMON PANDIAN
Nungambakkam , Chennai
Question : CAN PERSONAL INFORMATION OF A LEADER LIKE INCOME TAX RETURNS BE OBTAINED UNDER RIGHT TO INFORMATION?
Subject : RIGHT TO INFORMATION
Answer By Lawyer : contact me on 7599486095
M/s. LEGAL TYCOON
New Delhi G.P.O. , New Delhi
Question : CAN PERSONAL INFORMATION OF A LEADER LIKE INCOME TAX RETURNS BE OBTAINED UNDER RIGHT TO INFORMATION?
Subject : RIGHT TO INFORMATION
Answer By Lawyer : KINDLY CALL ON 02262373189 AND 08291730768
pandey and wagh associates (Advocates & Compa
Churchgate , Mumbai
Question : CAN PERSONAL INFORMATION OF A LEADER LIKE INCOME TAX RETURNS BE OBTAINED UNDER RIGHT TO INFORMATION?
Subject : RIGHT TO INFORMATION
Answer By Lawyer : No there is no provision to obtain income tax return under RTI
MANMOHAN BHUTADA
Chandur Bazar , Amravati
Question : CAN PERSONAL INFORMATION OF A LEADER LIKE INCOME TAX RETURNS BE OBTAINED UNDER RIGHT TO INFORMATION?
Subject : RIGHT TO INFORMATION
Answer By Lawyer : But only to spouse, I.e. husband or wife and in the matter of interest of public or nation, other hand Hon'ble Court have power to summon record from concern authority
Arvind Aggarwal
Question : CAN PERSONAL INFORMATION OF A LEADER LIKE INCOME TAX RETURNS BE OBTAINED UNDER RIGHT TO INFORMATION?
Subject : RIGHT TO INFORMATION
Answer By Lawyer : No personal information get in the right to information act 2005 if he is gov.employ then u file a RTI to know the salary silp
Shubham mishra
Kanpur Court , Kanpur
Question : CAN PERSONAL INFORMATION OF A LEADER LIKE INCOME TAX RETURNS BE OBTAINED UNDER RIGHT TO INFORMATION?
Subject : RIGHT TO INFORMATION
Answer By Lawyer : More information contact me on my cellphone no
Shubham mishra
Kanpur Court , Kanpur
Question : CAN PERSONAL INFORMATION OF A LEADER LIKE INCOME TAX RETURNS BE OBTAINED UNDER RIGHT TO INFORMATION?
Subject : RIGHT TO INFORMATION
Answer By Lawyer : No one can get personal information in rti