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Subject : Can a muslim husband get a divorce through judicial Back
Question : My wife had filed 498 a, 377, 66 of IT & etc. In chargesheet police has drop 377 and 66. This was filed in 2016 along with DV and CRPC and since then I am paying her maintenance of 20k every month. Now can I file divorce case and what are the chances of winning divorce case.
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