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Question :  I worked for one of the company for 27 months will i eligible to get arears after my resignation? I have resigned from that company and no more employee in that organization.

Subject :  I worked for one of the company for 27 months will i eligible to get arears after my resignation?
Answer By Lawyer :  Hello Konda Reddy I'm Vivek Mishra Yes you can get arrears for firther more details kindly contact me . Thank you
VIVEK MISHRA & ASSOCIATES ADVOCATES & SOLICIT 

Allahabad High Court , Allahabad