Free Legal Advice from Top Lawyers in India

Question :  Hi,,, we want to hire an office space for approximate 03 years period time,,, please guide about the documents/things/formalities to keep in mind while executing Lease Agreement

Subject :  Things to see while executing leasse agreement
Answer By Lawyer :  Kindly check the title documents of the owner of the office. ie the sale deed, check whether any loans have been taken . But the ownership documents will suffice as you would be leasing the property. secondly check if the electricity bills have been paid till the date you shall lease the office. Otherwise nothing much.

Question :  Hi,,, we want to hire an office space for approximate 03 years period time,,, please guide about the documents/things/formalities to keep in mind while executing Lease Agreement

Subject :  Things to see while executing leasse agreement
Answer By Lawyer :  Hi you can take a shop on Lease monthly tenant then you can register the Lease deed for 3 years

Question :  Hi,,, we want to hire an office space for approximate 03 years period time,,, please guide about the documents/things/formalities to keep in mind while executing Lease Agreement

Subject :  Things to see while executing leasse agreement
Answer By Lawyer :  1. Leave & Licence Agreement for 3 years is the best legal way . 2. If you make Leave & License Agreement , You can take the advantage Bombay Rent Control Act but your tenant not take any benefit of Bombay Rent Control Act . 3. You also put Breach Clause & Automatically Termination Clause any of the serious breaching .

Question :  Hi,,, we want to hire an office space for approximate 03 years period time,,, please guide about the documents/things/formalities to keep in mind while executing Lease Agreement

Subject :  Things to see while executing leasse agreement
Answer By Lawyer :  1- Ensure ownership of lessor. 2-Lease should be exhaustive i.e. rent,electricity,water,payment of property tax,repairs,whitewash,annual enhancement of rent and renewal of lease after expiry of current lease if required. 3-Notice period for vacating the premises from either side.

Question :  Hi,,, we want to hire an office space for approximate 03 years period time,,, please guide about the documents/things/formalities to keep in mind while executing Lease Agreement

Subject :  Things to see while executing leasse agreement
Answer By Lawyer :  Hello jaswinder, you can contact me in person for drafting of rent agreement and for any legal assistance..regards ADV Hemant chaudhary..ph-9654062181

Question :  Hi,,, we want to hire an office space for approximate 03 years period time,,, please guide about the documents/things/formalities to keep in mind while executing Lease Agreement

Subject :  Things to see while executing leasse agreement
Answer By Lawyer :  Hello jaswinder, you can contact me in person for drafting of rent agreement and for any legal assistance..regards ADV Hemant chaudhary..ph-9654062181

Question :  Hi,,, we want to hire an office space for approximate 03 years period time,,, please guide about the documents/things/formalities to keep in mind while executing Lease Agreement

Subject :  Things to see while executing leasse agreement
Answer By Lawyer :  Dear Sir, if the lease deed is for 3 years then it should be registered through the concerned SDM and with proper stamp duty.

Question :  Hi,,, we want to hire an office space for approximate 03 years period time,,, please guide about the documents/things/formalities to keep in mind while executing Lease Agreement

Subject :  Things to see while executing leasse agreement
Answer By Lawyer :  contact me

Question :  Hi,,, we want to hire an office space for approximate 03 years period time,,, please guide about the documents/things/formalities to keep in mind while executing Lease Agreement

Subject :  Things to see while executing leasse agreement
Answer By Lawyer :  contact me on 7599486095

Question :  Hi,,, we want to hire an office space for approximate 03 years period time,,, please guide about the documents/things/formalities to keep in mind while executing Lease Agreement

Subject :  Things to see while executing leasse agreement
Answer By Lawyer :  Sir, all the paper work would be handled by me for your property and there would not be requiring much of documentation.