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  • RUSSIA-UKRAINE : PEACE TALKS BEGIN IN TURKEY.

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RUSSIA-UKRAINE : PEACE TALKS BEGIN IN TURKEY.

Courtesy/By: PRINCE KUMAR SONI  |  30 Mar 2022     Views:709

RUSSIA – UKRAINE : PEACE TALKS BEGINS IN ‘TURKEY’.

On 10th of March , first peace meeting between Russia and Ukraine foreign minister was hosted by Turkey since the invasion of the Ukraine. Again on Tuesday Russian and Ukrainian negotiators began face-to-face talks in Istanbul {Turkey} because the extension of the conflict between both the country is in no one’s interest.

For another round of negotiations aimed at ending of the ongoing war, a meeting between the diplomats of the Russia and Ukraine was hosted in Istanbul {Dolmabahce palace} on Tuesday. The Turkish president Recep Tayyip Erdogan started the meeting by calling with the motive for the immediate ending of the conflicts and said that ‘we should expect solid outcomes from the meet’. Turkish president Recep Tayyip Erdogan said ‘the two parties have legitimate concerns , it’s possible to reach a solution acceptable to the international community and it’s up to the two parties to put an end to this tragedy and also added that the extension of the conflict between the parties not fruitful . The whole world is awaiting the good news. You are establishing a foundation for peace with guidance from your leaders.

The Russian negotiators arrived on Monday in Istanbul, where a previous round of talks took place on 10 March at foreign minister level but failed to produce any progress. The talks then continued by the video conference. And ahead of the talk Ukrainian president, Zelensky said his country is prepared to declare its neutrality, as Moscow has demanded, in comments that might lend momentum to negotiations. Zelensky said that compromise might be possible over the complex issues of Donbas , the hotly contested region in the country’s East. It’s not clear how that might be reconciled with his stance that ‘’Ukraine’s sovereignty and territorial integrity are beyond doubt ‘’. Zelensky has said it would need to put any deal on neutrality to a referendum but only after the Russian forces withdraw , but he has also alleged Vladimir Putin and his encourage of dragging things out , and had his calls for face to face meeting rebuffed  at least for the time being.

Ukraine’s president said that while there had been a wave of  ‘positive’ signals from the latest talks , and also quoted that ‘‘they do not drown out the explosion of the Russian shell’’. But the enemy is still in our territory . the shelling of our cities continues, Mariupol is blocked .  The attack on the territorial land of Ukraine is still continue by Missile and airstrike. This is the reality and the fact , said by the president of Ukraine.

Russian deputy defence minister Alexander Formin said after talks in Istanbul on Tuesday that Moscow Wnted to ‘’increase fmutual trust , create the right conditions for future negotiations and reach the final aim of signing a peace deal with Ukraine ‘’,and that the Kremlin would ‘’radically reduce the military activity in the direction to acquirance of Kyiv and Chernivih’’.                                                          

Ukraine presented Russian negotiators in Istanbul with a framework for peace under which it would remain neutral with its security guaranteed by third-party  countries including the US, the UK , France ,Turkey ,China and Poland , in an arrangement similar to NATO’s article 5 , which commits member to defend one another. Zelensky , said in the Danish parliament that at least seven people had been killed and 22 injured in a Russian attack on a regional government building .

Russia’s foreign minister said that ‘Putin had told Emanuel Macron in a phone call that ‘Ukrainian nationalist militants’ in Maeiupol must lay down their weapons in order to resolve the humanitarian crisis there


Courtesy/By: PRINCE KUMAR SONI  |  30 Mar 2022     Views:709

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