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  • Online voting for SC Bar Association election approaches half-day mark

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Online voting for SC Bar Association election approaches half-day mark

Courtesy/By: Lubna Siddique  |  27 Feb 2021     Views:352

The challenge for the post of President will see six applicants in the brawl: Senior Advocate Vikas Singh, Priya Hingorani, Kailash Vasdev, Adish Chandra Agarawala, and Advocate Ashok Arora and Ajay Mandya.

Survey to the Supreme Court Bar Association started at 7 am in the first part of the day on Saturday to choose the affiliation's office-carriers for 2020-2021. The decision like much else in the pale of the Covid episode is being held on the web. The Democratic will proceed till 7 pm with the votes being projected on the NSDL stage.

The challenge for the post of President will see six applicants in the brawl: Senior Advocates Vikas Singh, Priya Hingorani, Kailash Vasdev, Adish Chandra Agarawala, and Advocate Ashok Arora and Ajay Mandyal.

For the post of Vice President, Senior Advocate Pradeep Kumar Rai, S.B. Upadhyay, R. Balasubramanian, Advocates D.D. Sharma and Shyam Sunder Gupta have recorded their selections.

For the post of Honorary Secretary, 5 Applicants are in the quarrel: Surendra Singh Nehra, Ardhendumauli Kumar Prasad, Harpreet Singh Sandhu, Amit Anand Tiwari and Vikrant Yadav.

For the post of Treasurer, Meenesh Kumar Dubey, Yugandhara Pawar Jha, Rajesh Kumar Maurya, and Pradeep Kumar Yadav will be the competitors.

For joint Treasurer, Deepak Prakash, Manoj Kumar Dwivedi, Purnima Johari, Reepak Kansal, upendra Mishra, and Amit Sharma.

Aside from these up-and-comers, 12 individuals are challenging for the Senior Executive part and 47 individuals are in the quarrel for Executive Member.

On February 10, Supreme Court Assistant Registrar Srikanth G. Pai educated the SCBA Acting Secretary that an AIIMS Health Advisory Team had suggested holding races on an Online stage.

In her letter dated January 30, 2021, AIIMS Professor Dr. Arti Kapil expressed, " Considering the likelihood of spread of Covid in Large Assemblages and plausibility of the decisions to be directed on a secure online stage, it is attractive that the races are done on the online stage."


Document:


Courtesy/By: Lubna Siddique  |  27 Feb 2021     Views:352

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