| S.NO |
State |
Year |
Act Description |
| 1 |
6 |
1915 |
THE CHHATTISGARH EXCISE ACT, 1915
|
| 2 |
6 |
1947 |
THE CHHATTISGARH SPECIAL POLICE ESTABLISHMENT ACT, 1947
|
| 3 |
6 |
1958 |
THE CHHATTISGARH CIVIL COURTS ACT, 1958
|
| 4 |
6 |
1961 |
THE CHHATTISGARH PRIMARY EDUCATION ACT, 1961
|
| 5 |
6 |
1972 |
THE CHHATTISGARH VIDHAN SABHA SADASYA [VETAN, BHATTA TATHA PENSION ADHINIYAM, 1972]
|
| 6 |
6 |
1976 |
THE CHHATTISGARH PRAKOSHTHA SWAMITVA ADHINIYAM, 1976
|
| 7 |
6 |
1981 |
THE CHHATTISGARH UPKAR ADHINIYAM, 1981
|
| 8 |
6 |
1984 |
THE CHHATTISGARH SARVAJANIK DHARMIK BHAWAN TATHA STHAN VINIYAMAN ADHINIYAM, 1984
|
| 9 |
6 |
1988 |
THE CHHATTISGARH STHANIYA KSHETRA ME MAL KE PRAVESH PAR KAR ADHINIYAM, 1988
|
| 10 |
6 |
1988 |
THE CHHATTISGARH HOTEL TATHA VAS GRIHON ME VILAS VASTUON PAR KAR ADHINIYAM, 1988
|
| 11 |
6 |
1991 |
THE CHHATTISGARH MOTORYAN KARADHAN ADHINIYAM, 1991
|
| 12 |
6 |
1994 |
THE CHHATTISGARH COMMERCIAL TAX ACT, 1994
|
| 13 |
6 |
1995 |
THE CHHATTISGARH VRITTI KAR ADHINIYAM, 1995
|
| 14 |
6 |
1996 |
THE CHHATTISGARH GRAM NYAYALAYA ADHINIYAM, 1996
|
| 15 |
6 |
2001 |
THE CHHATTISGARH MOTORYAN KARADHAN (SANSODHAN) ACT, 2001
|
| 16 |
6 |
2001 |
THE CHHATTISGARH NIJI KSHETRA VISHWAVIDYALAYA (STHAPANA AUR VINIYAMAN) ADHINIYAM, 2001
|
| 17 |
6 |
2001 |
THE CHHATTISGARH CHIKITSA MANDAL (SANSODHAN) ADHINIYAM, 2001
|
| 18 |
6 |
2001 |
THE CHHATTISGARH CHIKITSA MANDAL ADHINIYAM, 2001
|
| 19 |
6 |
2001 |
THE CHHATTISGARH CONTINGENCY FUND ACT, 2001
|
| 20 |
6 |
2001 |
THE CHHATTISGARH SAH CHIKITSA PARISHAD ACT, 2001
|
| 21 |
6 |
2001 |
THE CHHATTISGARH SHAIKSHANIK SANSTHAN ME PRATARNA KA PRATISHEDH ACT, 2001
|
| 22 |
6 |
2001 |
THE CHHATTISGARH VANIJYIK KAR (SANSODHAN) ADHINIYAM, 2001
|
| 23 |
6 |
2001 |
THE CHHATTISGARH VIDHAN SABHA SADASYA VETAN, BHATTA TATHA PENSION (DWITIYA SANSODHAN) ADHINIYAM, 2001
|
| 24 |
6 |
2001 |
THE INDIAN TOLLS (CHHATTISGARH AMENDMENT) ADHINIYAM, 2001
|
| 25 |
6 |
2002 |
INDIRA KALA SANGIT VISHWAVIDYALAYA (SANSHODHAN) ADHINIYAM, 2002
|
| 26 |
6 |
2002 |
THE CHHATTISGARH ANADHIKRAT VIKAS KA NIYAMITIKARAN ADHINIYAM, 2002
|
| 27 |
6 |
2002 |
THE CHHATTISGARH ANADHIKRIT VIKAS KA NIYAMITIKARAN (SANSHODHAN) ADHINIYAM, 2002
|
| 28 |
6 |
2002 |
THE CHHATTISGARH REGULARISATION OF UNAUTHORISED DEVELOPMENT ACT, 2002
|
| 29 |
6 |
2002 |
THE CHHATTISGARH CO-OPERATIVE SOCIETIES (AMENDMENT) ADHINIYAM, 2002
|
| 30 |
6 |
2002 |
THE CHHATTISGARH EXCISE (AMENDMENT) ACT, 2002
|
| 31 |
6 |
2002 |
THE CHHATTISGARH STHANIYA KSHETRA ME MAL KE PRAVESH PAR KAR (SANSHODHAN) ADHINIYAM, 2002
|
| 32 |
6 |
2002 |
THE CHHATTISGARH HOTEL TATHA VAS GRIHON ME VILAS VASTUON PAR KAR (SANSHODHAN) ADHINIYAM, 2002
|
| 33 |
6 |
2002 |
THE CHHATTISGARH VIDHAN MANDAL NETA PRATIPAKSH (VETAN TATHA BHATTA) (SANSHODHAN) ACT, 2002
|
| 34 |
6 |
2002 |
THE CHHATTISGARH VIDHAN SABHA SADASYA (VETAN, BHATTA TATHA PENSION (SANSHODHAN) ADHINIYAM, 2002
|
| 35 |
6 |
2002 |
THE CHHATTISGARH LAND REVENUE CODE (AMENDMENT) ADHINIYAM, 2002
|
| 36 |
6 |
2002 |
THE CHHATTISGARH VISHWAVIDYALAYA (SANSHODHAN) ADHINIYAM, 2002
|
| 37 |
6 |
2002 |
THE CHHATTISGARH LOK AAYOG ADHINIYAM, 2002
|
| 38 |
6 |
2002 |
: THE CHHATTISGARH MADHYAMIK SHIKSHA (AMENDMENT) ADHINIYAM, 2002
|
| 39 |
6 |
2002 |
THE INDIRA GANDHI KRISHI VISHWA VIDYALAYA (SANSHODHAN) ADHINIYAM, 2002
|
| 40 |
6 |
2002 |
THE CHHATTISGARH MAHARISHI UNIVERSITY OF MANAGEMENT AND TECHNOLOGY ACT, 2002
|
| 41 |
6 |
2002 |
THE CHHATTISGARH MANORANJAN KAR EVAM VIGYAPAN SHULK (SANSHODHAN) ADHINIYAM, 2002
|
| 42 |
6 |
2002 |
THE CHHATTISGARH MANTRI (VETAN TATHA BHATTA) (SANSHODHAN) ADHINIYAM, 2002
|
| 43 |
6 |
2003 |
THE CHHATTISGARH MUNICIPAL CORPORATION (AMENDMENT) ACT, 2003
|
| 44 |
6 |
2003 |
THE CHHATTISGARH MUNICIPALITIES (AMENDMENT) ACT, 2003
|
| 45 |
6 |
2003 |
THE CHHATTISGARH NAGARIYA KSHETRON KE BHUMIHIN VYAKTI (PATTADHRITI ADHIKARON KA PRADAN KIYA JANA (SANSHODHAN) ADHINIYAM, 2003
|
| 46 |
6 |
2003 |
CHHATTISGARH STATE RAJMARG ADHINIYAM, 2003
|
| 47 |
6 |
2003 |
THE CHHATTISGARH ANADHIKRIT VIKAS KA NIYAMITIKARAN (SANSHODHAN) ADHINIYAM, 2003
|
| 48 |
6 |
2003 |
THE CHHATTISGARH PANCHAYAT RAJ (SANSODHAN) ADHINIYAM, 2003
|
| 49 |
6 |
2003 |
THE CHHATTISGARH ENTERTAINMENT DUTY AND ADVERTISEMENT TAX (AMENDMENT) ADHINIYAM, 2003
|
| 50 |
6 |
2003 |
THE CHHATTISGARH SPECIAL POLICE ESTABLISHMENT (REPEAL) ADHINIYAM, 2003
|
| 51 |
6 |
2003 |
THE CHHATTISGARH VALUE ADDED SALES TAX ACT, 2003
|
| 52 |
6 |
2003 |
THE CHHATTISGARH VANIJYIK KAR (SANSHODHAN) ADHINIYAM, 2003
|
| 53 |
6 |
2003 |
THE CHHATTISGARH LAND REVENUE CODE (AMENDMENT) ACT, 2003
|
| 54 |
6 |
2003 |
THE HIDAYATULLAH NATIONAL UNIVERSITY OF LAW CHHATTISGARH ADHINIYAM, 2003
|
| 55 |
6 |
2003 |
THE CHHATTISGARH MINERAL DEVELOPMENT FUND ACT, 2003
|
| 56 |
6 |
2004 |
THE CHHATTISGARH MUNICIPAL CORPORATION (AMENDMENT) ACT, 2004
|
| 57 |
6 |
2004 |
THE CHHATTISGARH MUNICIPALITIES (AMENDMENT) ACT, 2004
|
| 58 |
6 |
2004 |
CHHATTISGARH AGRICULTURAL CATTLE PRESERVATION ACT, 2004
|
| 59 |
6 |
2004 |
THE CHHATTISGARH NAGAR TATHA GRAM NIVESH (SANSHODHAN) ADHINIYAM, 2004
|
| 60 |
6 |
2004 |
THE CHHATTISGARH NIJI KSHETRA VISHWAVIDYALAYA (STHAPANA AUR VINIYAMAN) SANSODHAN ADHINIYAM, 2004
|
| 61 |
6 |
2004 |
THE CHHATTISGARH ADHIVAKTA KALYAN NIDHI (SANSHODHAN) ACT, 2004
|
| 62 |
6 |
2004 |
THE CHHATTISGARH ADHYAKSHA TATHA UPADHYAKSHA, NETA PRATIPAKSHA VETAN TATHA BHATTA VIDHI SANSHODHAN ADHINIYAM, 2004
|
| 63 |
6 |
2004 |
THE CHHATTISGARH APPROPRIATION (No. 4) ACT, 2004
|
| 64 |
6 |
2004 |
THE CHHATTISGARH AUDYOGIK NIVESH PROTSAHAN (SANSHODHAN) ADHINIYAM, 2004
|
| 65 |
6 |
2004 |
THE CHHATTISGARH RAJYA PRASHASNIK ADHIKARAN (LAMBIT AVAM NIRAKRIT AVEDANO KA ANTARAN) ADHINIYAM, 2004
|
| 66 |
6 |
2004 |
THE CHHATTISGARH CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2004
|
| 67 |
6 |
2004 |
THE CHHATTISGARH ENTERTAINMENT DUTY & ADVERTISEMENT TAX (AMENDMENT) ACT, 2004
|
| 68 |
6 |
2004 |
THE CHHATTISGARH EXCISE (AMENDMENT) ACT, 2004
|
| 69 |
6 |
2004 |
THE CHHATTISGARH STHANIYA KSHETRA ME MAL KE PRAVESH PAR KAR (SANSHODHAN) ADHINIYAM, 2004
|
| 70 |
6 |
2004 |
THE CHHATTISGARH GOSEVA AYOG ACT, 2004
|
| 71 |
6 |
2004 |
THE CHHATTISGARH SWAMI VIVEKANAND TECHNICAL UNIVERSITY ACT, 2004
|
| 72 |
6 |
2004 |
THE CHHATTISGARH UNDERGROUND PIPELINES (ACQUISITION OF RIGHT OF USER IN LAND) ACT, 2004
|
| 73 |
6 |
2004 |
THE CHHATTISGARH UPKAR (SANSHODHAN) ADHINIYAM, 2004
|
| 74 |
6 |
2004 |
THE CHHATTISGARH KRISHI UPAJ MANDI (SANSHODHAN) ADHINIYAM, 2004
|
| 75 |
6 |
2004 |
THE CHHATTISGARH VANIJYIK KAR (SANSHODHAN) ADHINIYAM, 2004
|
| 76 |
6 |
2004 |
THE CHHATTISGARH KUSHABHAU THAKRE PATRAKARITA AVAM JANSANCHAR UNIVERSITY ACT, 2004
|
| 77 |
6 |
2004 |
THE CHHATTISGARH VIDHAN SABHA SADASYA (VETAN, BHATTA TATHA PENSION) (SANSHODHAN) ACT, 2004
|
| 78 |
6 |
2004 |
THE PANDIT SUNDAR LAL SHARMA (OPEN) UNIVERSITY CHHATTISGARH ACT, 2004
|
| 79 |
6 |
2004 |
THE CHHATTISGARH MANTRI (VETAN TATHA BHATTA) (SANSHODHAN) ADHINIYAM, 2004
|
| 80 |
6 |
2005 |
THE CHHATTISGARH (ADHOSANRACHNA VIKAS EVAM PARYAVARAN) UPKAR ADHINIYAM, 2005
|
| 81 |
6 |
2005 |
THE CHHATTISGARH PRIVATE UNIVERSITIES (ESTABLISHMENT AND OPERATION) ACT, 2005
|
| 82 |
6 |
2005 |
THE CHHATTISGARH SINCHAI PRABANDHAN ME KRISHAKON KI BHAGIDARI (AMENDMENT) ADHINIYAM, 2005
|
| 83 |
6 |
2005 |
THE CHHATTISGARH FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT ACT, 2005
|
| 84 |
6 |
2005 |
THE CHHATTISGARH STHANIYA KSHETRA ME MAL KE PRAVESH PAR KAR (SANSHODHAN) ADHINIYAM, 2005
|
| 85 |
6 |
2005 |
THE CHHATTISGARH TONAHI PRATADNA NIVARAN ACT, 2005
|
| 86 |
6 |
2005 |
THE CHHATTISGARH VALUE ADDED SALES TAX (AMENDMENT) ACT, 2005
|
| 87 |
6 |
2005 |
THE CHHATTISGARH KRISHI UPAJ MANDI (AMENDMENT) ADHINIYAM, 2005
|
| 88 |
6 |
2005 |
THE CHHATTISGARH VALUE ADDED SALES TAX ACT, 2005
|
| 89 |
6 |
2005 |
THE CHHATTISGARH KUSHABHAU THAKRE PATRAKARITA AVAM JANSANCHAR UNIVERSITY (AMENDMENT) ACT, 2005
|
| 90 |
6 |
2005 |
THE CHHATTISGARH VIDHAN SABHA SADASYA (VETAN, BHATTA TATHA PENSION) (SANSHODHAN) ADHINIYAM, 2005
|
| 91 |
6 |
2005 |
THE CHHATTISGARH LAND REVENUE CODE (AMENDMENT) ACT, 2005
|
| 92 |
6 |
2005 |
THE CHHATTISGARH VISDWAVIDYALAYA (SANSHODHAN) ADHINIYAM, 2005
|
| 93 |
6 |
2005 |
THE CHHATTISGARH VISHESH JAN SURAKSHA ADHINIYAM, 2005
|
| 94 |
6 |
2005 |
THE INDIAN STAMP (CHHATTISGARH AMENDMENT) ACT, 2005
|
| 95 |
6 |
2005 |
THE CHHATTISGARH MADHYASTHAM ADHIKARAN (SANSHODHAN) ADHINIYAM, 2005
|
| 96 |
6 |
2005 |
THE CHHATTISGARH MONEY LENDING (AMENDMENT) ACT, 2005
|
| 97 |
6 |
2005c |
THE CODE OF CRIMINAL PROCEDURE (CHHATTISGARH AMENDMENT) ACT, 2005
|
| 98 |
6 |
2006 |
THE CHHATTISGARH NON-GOVERNMENT COLLEGES AND INSTITUTIONS IN HIGHER EDUCATION (ESTABLISHMENT AND REGULATION) ACT, 2006
|
| 99 |
6 |
2006 |
THE CHHATTISGARH PRIVATE UNIVERSITIES (ESTABLISHMENT AND OPERATION) (AMENDMENT) ACT, 2006
|
| 100 |
6 |
2006 |
THE CHHATTISGARH RAJIM KUMBH MELA ACT, 2006
|
| 101 |
6 |
2006 |
THE CHHATTISGARH SINCHAI PRABANDHAN ME KRISHKON KI BHAGIDARI ADHINIYAM, 2006
|
| 102 |
6 |
2006 |
THE CHHATTISGARH FISCAL RESPONSIBILITY & BUDGET MANAGEMENT (AMENDMENT) ACT, 2006
|
| 103 |
6 |
2006 |
THE CHHATTISGARH STHANIYA KSHETRA ME MAL KE PRAVESH PAR KAR (AMENDMENT) ACT, 2006
|
| 104 |
6 |
2006 |
THE CHHATTISGARH SWAMI VIVEKANAND TECHNICAL UNIVERSITY (AMENDMENT) ACT, 2006
|
| 105 |
6 |
2006 |
THE CHHATTISGARH HIGH COURT (APPEAL TO DIVISION BENCH) ACT, 2006
|
| 106 |
6 |
2006 |
THE CHHATTISGARH HOTEL TATHA VAS GRIHON ME VILAS VASTUON PAR KAR (AMENDMENT) ACT, 2006
|
| 107 |
6 |
2006 |
THE CHHATTISGARH VALUE ADDED TAX (AMENDMENT) ACT, 2006
|
| 108 |
6 |
2006 |
THE CHHATTISGARH KUSHABHAU THAKRE PATRAKARITA AVAM JANSANCHAR UNIVERSITY (AMENDMENT) ACT, 2006
|
| 109 |
6 |
2006 |
THE CHHATTISGARH VRITTI KAR (AMENDMENT) ACT, 2006
|
| 110 |
6 |
2006 |
THE PANDIT SUNDARLAL SHARMA (OPEN) UNIVERSITY CHHATTISGARH (AMENDMENT) ACT, 2006
|
| 111 |
6 |
2007 |
CHHATTISGARH LOK AYOG (SANSHODHAN) ACT, 2007
|
| 112 |
6 |
2007 |
THE CHHATTISGARH POLICE (AMENDMENT) ACT, 2007
|
| 113 |
6 |
2007 |
THE CHHATTISGARH POLICE ACT, 2007
|
| 114 |
6 |
2007 |
THE CHHATTISGARH CHIKITSA MANDAL (SANSHODHAN) ACT, 2007
|
| 115 |
6 |
2007 |
THE CHHATTISGARH RAJYA PICHHADA VARG AYOG (SANSHODHAN) ACT, 2007
|
| 116 |
6 |
2007 |
THE CHHATTISGARH CO-OPERATIVE SOCIETIES (RECOVERY OF LOSSES) ACT, 2007
|
| 117 |
6 |
2007 |
THE CHHATTISGARH SHASKIYA SEVAK (ADHIVARSHIKI-AYU) (SANSHODHAN) ACT, 2007
|
| 118 |
6 |
2007 |
THE CHHATTISGARH SHRAM KALYAN NIDHI (SANSHODHAN) ACT, 2007
|
| 119 |
6 |
2007 |
THE CHHATTISGARH STHANIYA KSHETRA ME MAL KE PRAVESH PAR KAR (AMENDMENT) ACT, 2007
|
| 120 |
6 |
2007 |
THE CHHATTISGARH KRISHI UPAJ MANDI (AMENDMENT) ACT, 2007
|
| 121 |
6 |
2007 |
THE CHHATTISGARH VALUE ADDED TAX (AMENDMENT) ACT, 2007
|
| 122 |
6 |
2007 |
THE CHHATTISGARH VIDHAN SABHA SADASYA VETAN BHATTA PENSION (SANSHODHAN) ACT, 2007
|
| 123 |
6 |
2007 |
THE CHHATTISGARH LOK AYOG (SANSODHAN) ACT, 2007
|
| 124 |
6 |
2007 |
THE CHHATTISGARH MADARSA BOARD (SANSHODHAN) ACT, 2007
|
| 125 |
6 |
2008 |
THE AYUSH AND HEALTH SCIENCES UNIVERSITY OF CHHATTISGARH ACT, 2008
|
| 126 |
6 |
2008 |
THE CHHATTISGARH NIJI VYAVASAYIK SHIKSHAN SANSTHA (PRAVESH KA VINIYAMAN AVAM SHULK KA NIRDHARAN) ACT, 2008
|
| 127 |
6 |
2008 |
THE CHHATTISGARH PANCHAYAT RAJ (AMENDMENT) ACT, 2008
|
| 128 |
6 |
2008 |
THE CHHATTISGARH PRIVATE UNIVERSITIES (ESTABLISHMENT AND OPERATION) (AMENDMENT) ACT, 2008
|
| 129 |
6 |
2008 |
THE CHHATTISGARH PUBLIC EXAMINATION (PREVENTION OF UNFAIR MEANS) ACT, 2008
|
| 130 |
6 |
2008 |
THE CHHATTISGARH PUBLIC LIBRARIES ACT, 2008
|
| 131 |
6 |
2008 |
THE CHHATTISGARH ENTERTAINMENT DUTY & ADVERTISEMENT TAX (AMENDMENT) ACT, 2008
|
| 132 |
6 |
2008 |
THE CHHATTISGARH TOBACCO (NIRSAN) ACT, 2008
|
| 133 |
6 |
2008 |
THE CHHATTISGARH KRISHI UPAJ MANDI (SANSHODHAN) ACT, 2008
|
| 134 |
6 |
2008 |
THE CHHATTISGARH KUSHABHAU THAKRE PATRAKARITA AVAM JANSANCHAR (AMENDMENT) ACT, 2008
|
| 135 |
6 |
2008 |
THE CHHATTISGARH VALUE ADDED TAX (AMENDMENT) ACT, 2008
|
| 136 |
6 |
2008 |
THE CHHATTISGARH VIDHAN SABHA SADASYA VETAN, BHATTA TATHA PENSION (SANSHODHAN) ACT, 2008
|
| 137 |
6 |
2008 |
THE CHHATTISGARH LAND REVENUE CODE (AMENDMENT) ACT, 2008
|
| 138 |
6 |
2008 |
THE CHHATTISGARH LAND REVENUE CODE (AMENDMENT) ACT, 2008
|
| 139 |
6 |
2008 |
THE CHHATTISGARH VISHWAVIDYALAYA (SANSHODHAN) ACT, 2008
|
| 140 |
6 |
2008 |
THE CHHATTISGARH MOTORYAN KARADHAN (SANSHODHAN) ACT, 2008
|
| 141 |
6 |
2009 |
THE CHHATTISGARH MUNICIPAL CORPORATION (SANSHODHAN) ACT, 2009
|
| 142 |
6 |
2009 |
THE CHHATTISGARH MUNICIPALITIES (SANSHODHAN) ACT, 2009
|
| 143 |
6 |
2009 |
CHHATTISGARH LOK AAYOG (SANSHODHAN) ACT, 2009
|
| 144 |
6 |
2009 |
CHHATTISGARH SWAMI VIVEKANAND TECHNICAL UNIVERSITY (AMENDMENT) ACT, 2009
|
| 145 |
6 |
2009 |
THE CHHATTISGARH VIDHAN SABHA SADASYA VETAN, BHATTA TATHA PENSION (SANSHODHAN) ACT, 2009
|
| 146 |
6 |
2010 |
THE CHHATTISGARH NAGAR TATHA GRAM NIVESH (AMENDMENT) ACT, 2010
|
| 147 |
6 |
2010 |
THE CHHATTISGARH NIJI VYAVSAYIK SHIKSHAN SANSTHA (PRAVESH KA VINIYAMAN AVAM SHULK KA NIRDHARAN) (AMENDMENT) ACT, 2010
|
| 148 |
6 |
2010 |
THE CHHATTISGARH NIRASHRITON AVAM NIRDHAN VYAKTIYON KI SAHAYATA (SANSHODHAN) ACT, 2010
|
| 149 |
6 |
2010 |
THE CHHATTISGARH OFFICIAL LANGUAGE COMMISSION ACT, 2010
|
| 150 |
6 |
2010 |
THE CHHATTISGARH PRIVATE UNIVERSITIES (ESTABLISHMENT AND OPERATION) (AMENDMENT) ACT, 2010
|
| 151 |
6 |
2010 |
THE CHHATTISGARH EXCISE (AMENDMENT) ACT, 2010
|
| 152 |
6 |
2010 |
THE CHHATTISGARH STATE UPCHARYAGRIHA TATHA ROGOPCHAR SAMBANDHI STHAPANAYE ANUGYAPAN ADHINIYAM, 2010
|
| 153 |
6 |
2010 |
THE CHHATTISGARH UPKAR (SANSHODHAN) ACT, 2010
|
| 154 |
6 |
2010 |
THE CHHATTISGARH KRISHI UPAJ MANDI (SANSHODHAN) ACT, 2010
|
| 155 |
6 |
2010 |
THE CHHATTISGARH VIDHAN MANDAL NETA PRATIPAKSHA (VETAN TATHA BHATTA) (SANSHODHAN) ACT, 2010
|
| 156 |
6 |
2010 |
THE CHHATTISGARH VIDHAN SABHA SADASYA VETAN, BHATTA TATHA PENSION (SANSHODHAN) ACT, 2010
|
| 157 |
6 |
2010 |
THE CHHATTISHGARH VISHWAVIDYALAYA (SANSHODHAN) ADHINIYAM, 2010
|
| 158 |
6 |
2010 |
THE HIDAYATULLAH NATIONAL UNIVERSITY OF LAW CHHATTISGARH (SANSHODHAN) ACT, 2010
|
| 159 |
6 |
2010 |
THE INDIAN STAMP (CHHATTISGARH AMENDMENT) ACT, 2010
|
| 160 |
6 |
2010 |
THE INDIRA GANDHI KRISHI VISHWAVIDHYALAYA (SANSHODHAN) ACT, 2010
|
| 161 |
6 |
2010 |
THE CHHATTISGARH MANTRI (VETAN TATHA BHATTA) (SANSHODHAN) ADHINIYAM, 2010
|
| 162 |
6 |
2010 |
THE CHHATTISGARH MEDICARE SERVICE PERSONS AND MEDICARE SERVICE INSTITUTIONS (PREVENTION OF VIOLENCE AND DAMAGE OR LOSS TO PROPERTY) ACT, 2010
|
| 163 |
6 |
2010 |
THE CHHATTISGARH MONEY LENDER (AMENDMENT) ACT, 2010
|
| 164 |
6 |
2011 |
THE CHHATTISGARH MUNCIPALITIES (AMENDMENT) ACT, 2011
|
| 165 |
6 |
2011 |
THE CHHATTISGARH MUNICIPAL CORPORATION (AMENDMENT) ACT, 2011
|
| 166 |
6 |
2011 |
THE CHHATTISGARH MUNICIPAL REVENUE (ESTABLISHMENT OF REGULATORY COMMISSION) ACT, 2011
|
| 167 |
6 |
2011 |
THE CHHATTISGARH APPROPRIATION (NO. 1) ACT, 2011
|
| 168 |
6 |
2011 |
THE CHHATTISGARH APPROPRIATION (NO. 2) ACT, 2011
|
| 169 |
6 |
2011 |
THE CHHATTISGARH AUXILIARY ARMED POLICE FORCE ACT, 2011
|
| 170 |
6 |
2011 |
THE CHHATTISGARH PRIVATE UNIVERSITIES (ESTABLISHMENT AND OPERATION (AMENDMENT) ACT, 2011
|
| 171 |
6 |
2011 |
THE CHHATTISGARH RENT CONTROL ACT, 2011
|
| 172 |
6 |
2011 |
THE CHHATTISGARH EXCISE (AMENDMENT) ACT, 2011
|
| 173 |
6 |
2011 |
THE CHHATTISGARH FISCAL RESPONSIBILITY & BUDGET MANAGEMENT (AMENDMENT) ACT, 2011
|
| 174 |
6 |
2011 |
THE CHHATTISGARH STHANIYA NIDHI SAMPARIKSHA (SANSHODHAN) ADHINIYAM, 2011
|
| 175 |
6 |
2011 |
THE CHHATTISGARH KRISHI UPAJ MANDI (AMENDMENT) ACT, 2011
|
| 176 |
6 |
2011 |
THE CHHATTISGARH VALUE ADDED TAX (AMENDMENT) ACT, 2011
|
| 177 |
6 |
2011 |
THE CHHATTISGARH LAND REVENUE CODE (AMENDMENT) ACT, 2011
|
| 178 |
6 |
2011 |
THE CHHATTISGARH VISHWAVIDYALAYA (AMENDMENT) ACT, 2011
|
| 179 |
6 |
2011 |
THE CHHATTISGARH LOK SEVA (ANUSUCHIT JATIYON, ANUSUCHIT JAN JATIYON AUR ANYA PICHHADE VARGON KE LIYE ARAKSHAN) (SANSHODHAN) ADHINIYAM, 2011
|
| 180 |
6 |
2011 |
THE CHHATTISGARH LOK SEWA GUARANTEE ACT, 2011
|
| 181 |
6 |
2011 |
THE CHHATTISGARH MOTORYAN KARADHAN (SANSHODHAN) ADHINIYAM, 2011
|
| 182 |
6 |
2012 |
THE CHHATTISGARH MUNICIPAL CORPORATION (AMENDMENT) ACT, 2012
|
| 183 |
6 |
2012 |
THE CHHATTISGARH CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2012
|
| 184 |
6 |
2012 |
THE CHHATTISGARH SHASKIYA SEVAK (ADHIVARSHIKI-AYU) (SANSHODHAN) ADHINIYAM, 2012
|
| 185 |
6 |
2012 |
THE CHHATTISGARH SINCHAI PRABANDHAN ME KRISHKON KI BHAGIDARI (SANSHODHAN) ADHINIYAM, 2012
|
| 186 |
6 |
2012 |
THE CHHATTISGARH FOOD SECURITY ACT, 2012
|
| 187 |
6 |
2012 |
THE CHHATTISGARH UPKAR (SANSHODHAN) ADHINIYAM, 2012
|
| 188 |
6 |
2012 |
THE CHHATTISGARH IRRIGATION (AMENDMENT) ACT, 2012
|
| 189 |
6 |
2012 |
THE CHHATTISGARH LAND REVENUE CODE (AMENDMENT) ACT, 2012
|
| 190 |
6 |
2012 |
THE CHHATTISGARH MOTORYAN KARADHAN (SANSHODHAN) ADHINIYAM, 2012
|
| 191 |
6 |
2013 |
THE CHHATTISGARH VALUE ADDED TAX (AMENDMENT) ACT, 2013
|
| 192 |
6 |
2014 |
THE CHHATTISGARH STHANIYA KSHETRA ME MAL KE PRAVESH PAR KAR (SANSHODHAN) ADHINIYAM, 2014
|
