Free Legal Advice from Top Lawyers in India
Question : I have a ganapathy idol in my home front compound wall. this is used by passer by and I worship with pooja on specific days of the week where general public join. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Subject : I have a ganapathy idol in my home front compound wall. this is used by passer by and people worship with pooja on specific days of the week. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Answer By Lawyer : Shift the idol inside the house and avoid future legal problems.
Thotamsetty Ramachandra gupta
Anantapur , Ananthapur
Question : I have a ganapathy idol in my home front compound wall. this is used by passer by and I worship with pooja on specific days of the week where general public join. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Subject : I have a ganapathy idol in my home front compound wall. this is used by passer by and people worship with pooja on specific days of the week. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Answer By Lawyer : You can protect your by submitting PIL before the high court
Amit Srivastava Advocate & Associates
Aliganj (Lucknow), Lucknow
Question : I have a ganapathy idol in my home front compound wall. this is used by passer by and I worship with pooja on specific days of the week where general public join. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Subject : I have a ganapathy idol in my home front compound wall. this is used by passer by and people worship with pooja on specific days of the week. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Answer By Lawyer : You can protect your by submitting PIL before the high court
Amit Srivastava Advocate & Associates
Aliganj (Lucknow), Lucknow
Question : I have a ganapathy idol in my home front compound wall. this is used by passer by and I worship with pooja on specific days of the week where general public join. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Subject : I have a ganapathy idol in my home front compound wall. this is used by passer by and people worship with pooja on specific days of the week. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Answer By Lawyer : Dear Sir,
Register it as your private deity with the concerned local authority or endowment department.
KISHAN RETD JUDGE
Malleswaram , Bangalore
Question : I have a ganapathy idol in my home front compound wall. this is used by passer by and I worship with pooja on specific days of the week where general public join. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Subject : I have a ganapathy idol in my home front compound wall. this is used by passer by and people worship with pooja on specific days of the week. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Answer By Lawyer : Dear Sir,
You may file a simple suit for declaration with dummy defendants seeking declaration that above Ganapathi idol is your private deity.
KISHAN RETD JUDGE
Malleswaram , Bangalore
Question : I have a ganapathy idol in my home front compound wall. this is used by passer by and I worship with pooja on specific days of the week where general public join. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Subject : I have a ganapathy idol in my home front compound wall. this is used by passer by and people worship with pooja on specific days of the week. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Answer By Lawyer : If this is your ownland no body can claim in the name of idol. Any intervention from the public in your land would be encroachment or illegal possession by public themselves in the name of puja or whatsoever. You can initially file complaint or representation to local authority.
Mohd Abitasham
I.I.T Roorkee , Haridwar
Question : I have a ganapathy idol in my home front compound wall. this is used by passer by and I worship with pooja on specific days of the week where general public join. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Subject : I have a ganapathy idol in my home front compound wall. this is used by passer by and people worship with pooja on specific days of the week. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Answer By Lawyer : you need to take your area measured and registered by the authority and this will protect your land from being devolved in any construction in future.
Lex GR The Law Firm
Laxmi Nagar (East Delhi), East Delhi
Question : I have a ganapathy idol in my home front compound wall. this is used by passer by and I worship with pooja on specific days of the week where general public join. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Subject : I have a ganapathy idol in my home front compound wall. this is used by passer by and people worship with pooja on specific days of the week. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Answer By Lawyer : There is nothing to worry. Just see that you do not take any donations or contributions from the general public for the pooja. Nothing needs to be done separately to protect your property from going to public trust.
M. K. Viswanath
Mambalam R.S. , Chennai
Question : I have a ganapathy idol in my home front compound wall. this is used by passer by and I worship with pooja on specific days of the week where general public join. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Subject : I have a ganapathy idol in my home front compound wall. this is used by passer by and people worship with pooja on specific days of the week. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Answer By Lawyer : Yes, you have legal way to secure the said land
Prasad sudhakar Bhosale
Hadapsar , Pune
Question : I have a ganapathy idol in my home front compound wall. this is used by passer by and I worship with pooja on specific days of the week where general public join. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Subject : I have a ganapathy idol in my home front compound wall. this is used by passer by and people worship with pooja on specific days of the week. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Answer By Lawyer : Mr. Balaji for this you have a proof about the ownership of subject land, only afterword you can approach the concern office where you have following process of Registration. After registration if anybody challenge the said property then you can resolve this issue by Legal Notice sending through Advocate.
Adv Vaishali Badgujar
Bhosarigoan , Pune
Question : I have a ganapathy idol in my home front compound wall. this is used by passer by and I worship with pooja on specific days of the week where general public join. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Subject : I have a ganapathy idol in my home front compound wall. this is used by passer by and people worship with pooja on specific days of the week. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Answer By Lawyer : Yes there is a provision in Law where the property owner can prevent people from entering in his property owned. It comes under trespassing of land can also be a punishable offence held under IPC. However if the owner does not shows any objection on time or immediately then it will not be a punishable offence later.
For safety you have to put a sign board writing your objection statement for letting people know your feelings and interest.
Hope it solves your problems.
