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  • 'Karma Strikes Back' Canada Truckers Protest Continue, Twitter reacts to Trudeau.

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'Karma Strikes Back' Canada Truckers Protest Continue, Twitter reacts to Trudeau.

Courtesy/By: YASH JAIN  |  01 Feb 2022     Views:764

Canadian Prime Minister Justin Trudeau and his family left their home in the country's capital and was shifted to a secret venue in the wake of the truckers' protest in Ottawa against the vaccine mandate. Dozens of trucks and other vehicles have jammed up central Ottawa since Friday and now the stock of basics to Ottawa has been challenged because of the protest. The truckers are blaring their horns continuously in their protest against obligatory vaccination.
Police forces stationed in the area said that protestors were noisy but not violent. Though Ottawa police chief Peter Sloly said the protests are still unpredictable, polarising in terms of content and dangerous literally in every aspects, according to a report by the Ottawa sun.
Meanwhile, Canadian Prime Minister Justin Trudeau, who posted on Monday said that Canadians were shocked and relatively honestly shocked by the geste displayed by some people in Ottawa.

“I want to be clear. We aren't insinuated by those who hurl put-downs and abuse at small businesses and steal from the homeless. We won’t give in those who fly racists flags. We won’t cave to those who engage in vandalization or dishonour the memory of our veterans “. Justin Trudeau said on Monday.

This statement came after the footage of a woman dancing on a grave of the unknown soldier at National War Memorial surfaced and some Nazi symbolism was seen on protest signs.
Mr Trudeau also stated that” Freedom of expression, assembly and association are the rights of people in a democratic country, but Nazi symbols, racists imagery and dishonouring of war memorials are not”.


On Monday, Mr Trudeau also posted that he has tested positive for Covid-19 but is" feeling fine". He said he'd continue to work ever this week while following public health guidelines.
Meanwhile Mr. Trudeau is also being taken shot at by Twitter users in India. The twitter post are suggesting that Mr Trudeau is facing effects of his own ‘Karma’ in the history.


They all pertaining to the point when back in 2020, Mr Trudeau had reflected on farmer protest in India and came in support of the Framers Protests in India.
Not only Indian Social Media users indeed known celebrity similar as” Kangana Ranaut, she said Trudeau was encouraging Indian Protestors, now he has ran down and he's hiding at a secret location, LAW OF KARMA STRIKES AGAIN”.

Also Veteran Cricketer Venkatesh Prasad mocked him on the protests and many other celebrities have joined in it.

Indian are closely monitoring the anti-vax protest.


The core organizers of the protest contend that they aren't anti-vaccine but rather oppose authorizations that demand vaccination for people to work.
Indeed The Canadian Trucking Alliance, the head advocacy for truckers, have disavowed the protest citing that 85% to 90% of the Canadian truckers combined with it have been completely vaccinated.

 


Courtesy/By: YASH JAIN  |  01 Feb 2022     Views:764

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