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Recently, the management of a Star Hotel Hyatt Hyderabad at Gachibowli had been using unstamped meat and wasn't segregating the waste. The Hotel was penalized for various other violations including procuring and serving unstamped meat. This was brought to notice by the Greater Hyderabad Municipal Corporation (GHMC) which inspected the Hotel thoroughly and recorded the violations in the Hotel Inspection Application (HIA). The Hotel was held liable for the usage of unstamped meat as per provisions of the GHMC Act and the officials had collected a sum of Rs. 26,000. Dr. Abdul Wakil, GHMC assistant director of West zone, Veterinary Section held that Food samples of the same were collected for examination. Apart from the penalty which was imposed on the Hotel, A cheque of Rs. 13.65 lakh was drawn in the name of the GHMC Commissioner and was collected by the IHHR Hospitality Andhra Private Limited Hyatt Hyderabad for the license fees dues. Instructions were also given to the Hotel to rectify all the defects as pointed out by the GHMC.
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