The Delhi Police on Friday has documented two chargesheets against 19 accused regarding claimed murder for two siblings during the common brutality in north-east Delhi in February. Both the chargesheets were identified with murder of two Muslim Man, Aqil Ahmed and Musharaff, who were genuine siblings whose dead bodies were recouped from a channel in Johripur in Delhi on Feb 27th 2020. North-east Delhi had seen collective mob and conflicts between the supporters of CAA on Feb 24th 2020, which had additionally come about in at least 53 individuals dead and 200 harmed.
During the uproars in Delhi, when gigantic revolting had occurred in various zones of North-East District, Delhi , three dead collections of un-distinguished Muslim men were recuperated from the channel in Johripur, and later that day another dead body of a Muslim individual was recouped at some separation away. The FIRs for these cases were enlisted and the case were moved to SIT, Crime Branch, Delhi for additional examination. As indicated by the examination the perished Aqil Ahmed, was waylaid by the horde while he was coming back to his home at New Mustafabad, was killed and his body was tossed in the Johripur channel.
The other one Musharraf was assaulted by the horde in his home in Bhagirathi Vihar, was snatched and hauled out in the road , clubbed to death and his dead body was tossed in the open channel. The character of the culprits was fixed dependent on oral confirmations and the talk in the Whatsapp bunch that was shaped before the assaults. During examination, it was discovered that a WhatsApp bunch was made on the mediating night of February 25-26 when the revolting was at its pinnacle. As per the police, the gathering had 125 individuals including a few individuals who were just sending and accepting talks, while scarcely any other people who were associated with dynamic revolting. While 9 charged people have been captured for Aqil Ahmed's homicide, 10 blamed have been captured for the homicide of Musharraf.