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Bar Council of Delhi increases enrolment fee effective from Jan 1
The Bar Council of Delhi has issued a notice where they increased the fees payable by lawyers at the time of enrolment, which will be effective from January 1, 2021. A candidate, who is applying for enrolment immediately after passing their LLB course, will now have to pay a total of Rs. 14,300. The said amount will include fees for enrolment fees, identity card, building fund, library fund, indigent fund, welfare fund, and advocate welfare fund.
The amount for enrolment fees is Rs. 600 and for identity card is Rs. 100 respectively. The amount to be paid for the building fund, indigent fund, and library fund is Rs. 4000, Rs. 2900 and Rs. 3000 respectively. A candidate who is applying for enrolment after five years of passing LLB will now have to pay Rs 20,000. The building fund is Rs 6,900/- for these candidates, while for the candidates enrolling immediately after LLB, it is Rs 4,000. The enrollment fees for retired persons are Rs. 35,000/- and the enrollment for the circulation fee has been increased to Rs.5,000/-. The cost of the enrollment form will remain the same i.e. Rs. 1000/-.
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