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BJP had before alleged that Abhishek additionally got payoffs through gathering's childhood chief Vinay Mishra who was named by Abhishek.
The Central Bureau of Investigation on Sunday brought Trinamool Congress MP Abhishek Banerjee's better half, Rujira Narula, in a supposed coal-carrying trick case. A CBI group arrived at Banerjee's house in Kolkata regarding a progressing examination concerning the case and furthermore requested that Banerjee's better half join the test.
Abhishek Banerjee is the nephew of West Bengal Chief Minister Mamata Banerjee.
This advancement comes 2 days after the Bengal Court gave a request to Amit Shah to show up either by and by or through a legal counselor before it on February 22. The slander case relates to Amit Shah's assertions against Abhishek Banerjee at an assembly in Kolkata on August 11, 2018. On Friday, the CBI had investigated 13 areas in four regions; Purulia, Bankura, Paschim Bardhaman, and Kolkata of West Bengal regarding the coal trick case.
In November 2020, the CBI had documented a case to test alleged illicit mining and robbery of coal from Kunustoria and Kajoria coal fields of Eastern Coalfield Limited. The CBI had filed an FIR against Manjhi Lala, Eastern Coalfield Ltd head supervisor Amit Kumar Dhar and Jayesh Chandra Rai, ECL Chief of Security Tanmay Das, Area Security Inspector, Kunustoria Dhananjay Rai, and SSI and security in control Kajor region Debashish Mukherjee. It is alleged that Manjhi is associated with illicit mining and robbery of coal from leasehold mines of ECL in the Kunustoria and Kajora region.
This isn't the first run through Abhishek's significant other got entangled in a contention. In 2019, she had been held at the Netaji Subhash Chandra Bose International Airport for transportation gold.
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