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Free Legal Advice from Top Lawyers in India
Question : Woman torture hare and rape cases for city
Subject : Make your woman torture and rape cases
Answer By Lawyer : Woman torture and rape shall be punished with imprisonment of either seven years but which may be for life or for a term which may extend to ten years and shall also be liable to fine.
Question : Woman torture hare and rape cases for city
Subject : Make your woman torture and rape cases
Answer By Lawyer : Can you please brief out the question properly so that i can help you with the needful
Ashwini Guggalla
Toli Chowki , Hyderabad
Question : Woman torture hare and rape cases for city
Subject : Make your woman torture and rape cases
Answer By Lawyer : Please clarify the question clearly as to answer you correctly. generally If the women is tortured then she can file a case it depends as to is it from the husband or some un-known person. So please call us through the website if needs any suggestions
mohd abdul quadeer
Shantinagar (Hyderabad), Hyderabad
Question : Woman torture hare and rape cases for city
Subject : Make your woman torture and rape cases
Answer By Lawyer : Your question is not clear, contact women helpline no., and send a legal notice.
Adv. RAJ DEEPAK CHAUDHARY
Gomtinagar , Lucknow
Question : Woman torture hare and rape cases for city
Subject : Make your woman torture and rape cases
Answer By Lawyer : What is the case kindly provide detail then only I can suggest you.
Vivek Kumar srivastava
Allahabad High Court , Allahabad
Question : Woman torture hare and rape cases for city
Subject : Make your woman torture and rape cases
Answer By Lawyer : contact me on 7599486095
M/s. LEGAL TYCOON
New Delhi G.P.O. , New Delhi
Question : Woman torture hare and rape cases for city
Subject : Make your woman torture and rape cases
Answer By Lawyer : File petition before police
V..P.Shamsudheen
Question : Woman torture hare and rape cases for city
Subject : Make your woman torture and rape cases
Answer By Lawyer : Please contact me on my cellphone no. to more suggestion
Shubham mishra
Kanpur Court , Kanpur
Question : Woman torture hare and rape cases for city
Subject : Make your woman torture and rape cases
Answer By Lawyer : Please contact me on my cellphone no. to more suggestion
Shubham mishra
Kanpur Court , Kanpur
Question : Woman torture hare and rape cases for city
Subject : Make your woman torture and rape cases
Answer By Lawyer : I didn't get your quarry if woman torture and rape then file fir in sec 376,354ipc
