AFFIDAVITS

Name and address affidavits

• 1.Affidavit for change of signature

• 2.Affidavit for address proof

• 3.Affidavit for change of name after marriage

• 4.Affidavit for name change

• 5.AFFIDAVIT TO BE SUBMITTED WITH THE APPLICATION FOR CHANGE OF NAME IN THE CERTIFICATE.

Personal affidavits

• 1.Affidavit of Proof of Income

• 2.Affidavit format for death claim settlement in bank

• 3.No Criminal Offense Affidavit

• 4.AFFIDAVIT TO BE FURNISHED BY THE SHAREHOLDER TO THE COMPANY FOR ISSUANCE OF DUPLICATE SHARE CERTIFICATE (S).

• 5.AFFIDAVIT TO BE FURNISHED TO THE REGISTRAR OF MARRIAGES UNDER HINDU MARRIAGE ACT, 1955.

• 6.N.O.C. FOR TRANSFER OF DECEASED FATHER PROPERTY

• 7.N.O.C. TO MOTHER TO RECEIVE DECEASED FATHER PROPERTY RENT

Student affidavits

• 1.Student loan

• 2.Gap affidavit

• 3.Duplicate mark sheet

Passport Affidavits

• 1.Annexure 'A'

• 2.Annexure 'B'

• 3.ANNEXURE ‘C’

• 4.ANNEXURE ‘D’

• 5.ANNEXURE ‘E’

• 6.ANNEXURE ‘F’

• 7.ANNEXURE ‘G’

• 8.ANNEXURE ‘H’

• 9.ANNEXURE ‘I’

• 10.ANNEXURE ‘J’

• 11.ANNEXURE ‘K'

• 12.ANNEXURE ‘M’

Miscelleneouos

• 1.Affidavit as to documents in possession

• 2.Affidavit by Attesting Witness of execution of Power-of-attorney

• 3.Affidavit by Attesting Witness of execution of Power-of-attorney

• 4.Affidavit in Support of Application for leave to make a call

• 5.Affidavit in Support of Application for Payment of Call

• 6.Affidavit of assets to be made by a Judgment-Debtor

• 7.Affidavit of Creditor proving debt

• 8.Affidavit of proof of debt

• 9.Affidavit of service of notice on Contributory

• 10.Affidavit of Service of Petition on Company

• 11.Affidavit of service of Petition/Application on Liquidation

• 12.Affidavit verifying Accounting

• 13.SPONSORSHIP AFFIDAVIT

• 14.AFFIDAVIT FOR CONDONATION OF DELAY IN FILING APPEAL BEFORE THE INCOME TAX APPELLATE TRIBUNAL.

• 15.AFFIDAVIT FOR PLOT

• 16.AFFIDAVIT FOR SUBSTITUTION OF KARTA

• 17.AFFIDAVIT OF CREDITOR OF HIS DEBT DURING LIQUIDATION

• 18.AFFIDAVIT TO BE SUBMITTED WITH A WRIT PETITION

• 19.AFFIDAVIT TO BE FURNISHED TO THE INCOME TAX AUTHORITIES FOR OBTAINING INCOME TAX CLEARANCE CERTIFICATE.

• 20.AFFIDAVIT WITH THE APPLICATION FOR AMENDING THE WEALTH TAX RETURN UNDER WEALTH TAX ACT, 1957.

• 21.AFFIDAVIT TO BE SUBMITTED WITH THE APPLICATION TO THE REGIONAL TRANSPORT AUTHORITY FOR ISSUANCE OF DUPLICATE DRIVING LICENCE.