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Prevention Of Money Laundering Act-2002 PMLA

Courtesy/By: JOHNSON THANGIAH TRIAL Advocate | 13 Jan 2018 Views:1413

Commonly this Act objective is to controls the Trannsfering illegal money through legal way.The burden of proof compleately lies on Accused/Respondant.

Courtesy/By: JOHNSON THANGIAH TRIAL Advocate | 13 Jan 2018 Views:1413

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